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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(viii) in Rajasthan Sales Tax/Central Sales Tax Exemption Scheme for Industries, 1998

(viii)Investment on creating in-house training facilities for workers and design development, not exceeding 1% of the investment in plant and machinery;