Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(j) in The Legal Services Authorities Act, 1987

(j)the conditions of service and the salary and allowances of the officers and other employees of the District Authority under sub-section (6) of section 9;