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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(3)(c) in Sree Sankaracharya University of Sanskrit Act, 1994

(c)If the committee is not able to recommend the name of a person unanimously, the committee may unanimously recommend a panel of three names of eligible persons to the Chancellor and the Chancellor shall subject to the provisions of sub-section (2), appoint one among them to be the Vice-Chancellor;