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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(5)(e) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(e)call for from a sugarcane-grower any information relating to the production, cultivation and supply of sugarcane or cane and payment of the price thereof and any other relevant matter;