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Bombay High Court

Zoom Developers Pvt. Ltd. And Ors vs Union Of India And Ors on 24 August, 2018

Bench: R.M. Savant, K. K. Sonawane

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1337 OF 2017

 Zoom Developers Pvt. Ltd. And Ors.                         ....Petitioner
            V/S
 Union Of India And Ors.                                 ....Respondent
        CORAM :                R.M. SAVANT. &
                               K. K. SONAWANE, JJ
      DATE :                   24th August, 2018
 P.C. :

Due to paucity of time the matter is adjourned for 21/09/2018. Ad-interim relief if any to continue till then.

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