Bombay High Court
Zoom Developers Pvt. Ltd. And Ors vs Union Of India And Ors on 24 August, 2018
Bench: R.M. Savant, K. K. Sonawane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1337 OF 2017
Zoom Developers Pvt. Ltd. And Ors. ....Petitioner
V/S
Union Of India And Ors. ....Respondent
CORAM : R.M. SAVANT. &
K. K. SONAWANE, JJ
DATE : 24th August, 2018
P.C. :
Due to paucity of time the matter is adjourned for 21/09/2018. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/08/2018 ::: Downloaded on - 31/08/2018 23:03:58 :::