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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 17 November, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-5-6
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               IA NO. GA/1/2025
                                 In CS/88/2015

                MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                 Vs
                   MESSRS EXTERIOR INTERIOR LIMITED

                                IA NO. GA/2/2025
                                 In CS/88/2015

                MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                 Vs
                   MESSRS EXTERIOR INTERIOR LIMITED



  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 17th November, 2025.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhik Chitta Kundu, Adv.
... for the plaintiff.
Mr. Soumya Roy, Adv.
Ms. Anwesha Sahha, Adv.
Mr. Pramit Panda, Adv.
...for the defendant.
The Court:- Mr. Sengupta, learned Advocate appearing for the plaintiff submitted that copies of the applications are not served properly. The learned Counsel for the defendant is directed to serve copies within three days. Affidavit-
2
in-Opposition shall be filed within two weeks; reply, if any, be filed within one week thereafter. Let the matter appear in the list on 17 th December, 2025.
(SUGATO MAJUMDAR, J.) S.Seal