Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 17 November, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-5-6
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
IA NO. GA/2/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 17th November, 2025.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhik Chitta Kundu, Adv.
... for the plaintiff.
Mr. Soumya Roy, Adv.
Ms. Anwesha Sahha, Adv.
Mr. Pramit Panda, Adv.
...for the defendant.
The Court:- Mr. Sengupta, learned Advocate appearing for the plaintiff submitted that copies of the applications are not served properly. The learned Counsel for the defendant is directed to serve copies within three days. Affidavit-2
in-Opposition shall be filed within two weeks; reply, if any, be filed within one week thereafter. Let the matter appear in the list on 17 th December, 2025.
(SUGATO MAJUMDAR, J.) S.Seal