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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(iv) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(iv)to borrow moneys from banks and financial institutions in order to fulfil the objectives of the Board and for this purpose to pledge, mortgage or hypothecate all or any of the properties of the Board including fixed deposit receipts etc.;