Delhi High Court - Orders
M/S Innovations Architects And ... vs M/S Primus Retail Pvt. Ltd on 21 January, 2019
Author: Najmi Waziri
Bench: Najmi Waziri
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 685/2018, CRL.M.A. 34754/2018, CRL.M.A. 34755/2018
M/S INNOVATIONS ARCHITECTS AND INTERIOR
DESIGNERS ..... Petitioner
Versus
M/S PRIMUS RETAIL PVT. LTD. ..... Respondent
+ CRL.L.P. 686/2018, CRL.M.A. 34769/2018, CRL.M.A. 34770/2018
M/S INNOVATIONS ARCHITECTS AND INTERIOR RETAIL
PVT LTD. ..... Petitioner
Versus
M/S PRIMUS RETAIL PVT LTD. ..... Respondent
Through: Mr. D.D. Dayani and Ms. Mahima
Dayani, Advocates.
Ms. Gulshan Jahan, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 21.01.2019 An adjournment is sought on account of personal difficulty of the learned counsel for respondent no. 2.
List on 18.07.2019.
NAJMI WAZIRI, J.
JANUARY 21, 2019 RW