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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Telangana - Subsection

Section 192(1) in Telangana Panchayat Raj Act, 2018

(1)There shall be paid to the non-official members of a Zilla Praja Parishad and a Standing Committee thereof such allowances as may be prescribed for attending a meeting of the Zilla Praja Parishad or such committee.