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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Maharashtra - Subsection

Section 125(1) in The Maharashtra Irrigation Act, 1976

(1)The filling up of fullies, ruts and holes especially at the back of revetments, and all petty repairs of a like nature essential for the safety of bunds, of tanks, channel-banks or other portions of the said Second Class Irrigation Work.