Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 578(3)] [Section 578] [Entire Act] Union of India - Subsection Section 578(3)(b) in The Companies Act, 1956 (b)the provisions of this Act relating to the numbering of shares shall not apply to any joint stock company whose shares are not numbered;