Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 37] [Entire Act] Union of India - Subsection Section 37(a) in The Army Act, 1950 (a)begins, incites, causes, or conspires with any other persons to cause any mutiny in the military, naval or air forces of India or any forces co- operating therewith; or
