Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(5) in The Orissa Irrigation Act, 1959

(5)destroys, defaces or removes any land or level mark or water-gauge fixed by the authority of a public servant ;