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[Cites 0, Cited by 0] [Section 171(1)] [Section 171] [Entire Act]

State of West Bengal - Subsection

Section 171(1)(vid) in The West Bengal Panchayat Act, 1973

(vid)[] [Clauses (via) to (vid) inserted by W.B. Act 17 of 1992.] [Khudra Shilpa, Bidyut O Achiracharit Shakti] [Words substituted for the words 'Bidyat O Achiracharit Shakti' by W.B. Act 15 of 1997.]Sthayee Samiti;