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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(l) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(l)"Collector" means the Collector of the District or such other officer not below the rank, of the Assistant Collector 1st Grade as may be specially empowered by the State Government to discharge the functions of a Collector for the purposes of this Act;