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Supreme Court - Daily Orders

Shinde S.M. (Ex No 15668311W Occc-Iii ... vs Union Of India on 21 July, 2017

Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar

                                          IN THE SUPREME COURT OF INDIA

                                          CIVIL APPELLATE JURISDICTION

                                      CIVIL APPEAL NO.        OF 2017
                                     (@ Civil Appeal D.No.11680/2017)



                         SHINDE S.M.
                         (EX NO 15668311W OCCC-III SIGNALMAN)             APPELLANT(S)

                                                      VERSUS

                         UNION OF INDIA    & ORS.                         RESPONDENT(S)



                                                    O R D E R

Heard learned counsel for the appellant. Application for permission to file civil appeal is rejected on the ground of limitation.

...........................J. (DIPAK MISRA) ...........................J. (A.M.KHANWILKAR) ...........................J. (MOHAN M. SHANTANAGOUDAR) JULY 21, 2017.

                         NEW DELHI




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2017.07.26
16:32:34 IST
Reason:
ITEM NO.28                COURT NO.2                 SECTION XVII

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

Diary No(s).11680/2017

(Against the impugned order dated 22.04.2015 passed in Transferred Application No.924 of 2010 and order dated 22.02.2017 passed in M.A.No.349 of 2017 with M.A.No.350 of 2017 by the Hon'ble Armed Forces Tribunal, Regional Bench, Lucknow) SHINDE S.M. (EX NO 15668311W OCCC-III SIGNALMAN) Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR LEAVE TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007 ON IA 42386/2017 FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 42389/2017) Date : 21-07-2017 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR For Appellant(s) Ms.Rashmi Singh, Adv.
Mr.Rohit Pratap, Adv.
Mr.Bobby Anand, Adv.
Mr.S.M.Shinde, Adv.
Mr.Mohan Kumar, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the appellant.
Application for permission to file civil appeal is rejected on the ground of limitation.
The civil appeal is disposed of accordingly.


          (Ashok Raj Singh)                 (H.S.Parasher)
            Court Master                      Court Master
(Signed Order is placed in the file)