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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(d) in Chhattisgarh State Legal Services Authority Regulations, 2003

(d)in the event of the aided person not co-operating with the District Authority or with the Legal Service Advocate assigned by the District Authority;