Section 2 in THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI (AMENDMENT) ACT, 2021
2. In section 21 of the Government of National Capital Territory of Delhi Act, 1991 (hereinafter referred to as the principalAct), after sub-section (2), the following sub-section shall be inserted, namely:—
Short title andcommencement.Amendment of section 21 of 1992.
