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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1)(a) in Arunachal Pradesh Water Supply Act, 2015

(a)No person shall damage or cause damage to water reservoir main, pipes or other appliances, for supply of water under the management of the department.