Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in The Aircraft (Security) Rules, 2011 (1)No aerodrome operator shall commence operation at aerodrome without obtaining the clearance of Security arrangements and the approval of the aerodrome Security programme from the Commissioner.
