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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(c) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(c)if his name has been removed from the register under clause (c) clause (d) of section 6 and three months have not elapsed since the date of removal;