Allahabad High Court
Vikram Singh vs Addl.City Magistrate(V)& Another on 13 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 13572 of 2001 Petitioner :- Vikram Singh Respondent :- Add1.City Magistrate(V)& Another Petitioner Counsel :- S.M.Daya1 Respondent Counsel :- C.S.C. Hon'ble Ran Vi°ai Singh,J.
List has been revised.
No one appears for the petitioner. Learned standing counsel appears for the respondent. The writ petition is dismissed for want of prosecution. Interim order, if any, stands Vacated. Order Date :- 13.1.2010 VKM