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State of Haryana - Section

Section 27 in Haryana Urban Development Authority Act, 1977

27. Annual report.

- The [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] shall prepare, for every year, a report on its activities during that year and submit the report to the State Government, in such form and on or before such date, as may be prescribed.