Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] Union of India - Subsection Section 6(2)(a) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023 (a)disclosure of name, full address, mobile number, email and other contact details of the person, along with proof of identity and proof of address: