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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Electricity Regulatory Commission (Consumer's Right to Information) Regulations, 2000

10. Outages due to Emergencies.

- The notice may be waived in case of emergency situations like breakdowns of lines or equipment and when shut downs are availed to carryout emergent repairs, which if not undertaken immediately may result in a permanent damage or in a prolonged interruption in supply.