Delhi High Court - Orders
Pma Construction Co vs Ministry Of Road Transport And Highway on 11 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 576/2023
PMA CONSTRUCTION CO.
..... Petitioner
Through: Mr.Rohit P.Advocate.
versus
MINISTRY OF ROAD TRANSPORT AND HIGHWAY
..... Respondent
Through: Mr.Abhinav Sharma, Ms.Neetica
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 11.10.2023
1. As requested by the learned counsel for the petitioner, list on 07.12.2023.
2. Reply, if any, be filed by the respondent within four weeks from today with an advance copy to the learned counsel for the petitioner.
YOGESH KHANNA, J.
OCTOBER 11, 2023 DU This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 15:12:01