Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Article 243C(5)] [Article 243C] [Constitution] Constitution Subarticle Article 243C(5)(b) in Constitution of India (b)a Panchayat at the intermediate level or district level, shall be elected by, and from amongst, the elected members thereof.