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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2)(e) in Punjab Gau-Sewa Commission Act, 2014

(e)has in the opinion of the Government so abused the position of nonofficial member as to render that person to continue in office being detrimental to the interest to the Commission or public interest.