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Himachal Pradesh High Court

Lakshmi Dutt And Others vs Himachal Road Transport on 27 December, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Lakshmi Dutt and others Versus Himachal Road Transport Corporation and another CWP No.7103 of 2022 .

27.12.2022 Present: Mr. Surender Sharma, Advocate, for the petitioners.

Mr. Pankaj Chaudhary, Advocate vice Mr. Vikas Rajput, Advocate, for respondent No.1.

Ms. Suchitra Sen, Advocate, for respondent No.2.

List on 09.01.2023, as prayed.

(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) Judge December 27, 2022 (Bhardwaj) ::: Downloaded on - 29/12/2022 20:40:06 :::CIS