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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Mizoram - Subsection

Section 15(1)(f) in Mizoram Cooperative Societies Act, 2006

(f)the cooperative deemed registered under sub-section (4) or (5) of section 10, failed to fulfill the conditions required for registration of cooperative which fact was noticed only after it received the deemed status.