Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(2)(c) in The Assam Highway Act, 1989

(c)the prevention of obstruction of view or destruction of attention of persons using such highways and of annoyance, danger or injury to the public.