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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5) in The Gujarat Industrial Relations Act, 1946

(5)[ The Provisions of this Act shall not apply to the industry, unit or establishment set up in the special economic zone declared as such by the Government of India] [Inserted by Gujarat Act No. 11 of 2004 Schedule II (i) w.e.f. 15-5-04]