Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(14) in The Orissa Factories Rules, 1950 (14)Handling and processing of asbestos, manufacturing of any article of asbestos and any other processes of manufacturer or otherwise in which asbestos is used in any form.
