Allahabad High Court
Smt. Krishna Devi vs Ivth Addl. Distt. Judge & Others on 7 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 389 of 2010 Petitioner :- Smt. Krishna Devi Respondent :- Ivth Addl. Distt. Judge & Others Petitioner Counsel :- S.S. Upadhayay,R.A. Upadhayay Hon'ble Ran Vijai Singh,J.
Issue notice returnable at an early date. Order Date :- 7.1.2010 VKM