Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Chattisgarh - Subsection Section 17(1) in Chhattisgarh Food and Nutritional Security Act, 2012 (1)The eldest woman who is not less than the age of eighteen years, in every eligible household, shall be head of the household for the purpose of issue of the ration card.
