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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(6) in The U.P. Higher Education Services Commission Act, 1980

(6)[ The provisions of sub-section (1) as amended by the Uttar Pradesh Higher Education Services Commission (Amendment) Act, 2007 shall apply also to every member holding office immediately before the commencement of the said Act.] [Substituted by U.P. Act No. 42 of 2007 (w.e.f. 15.6.2007).]