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State of Rajasthan - Section

Section 264 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

264. Working platform on piling frames.

- The employer shall ensure at a construction site of a building or other construction work that where a structural tower supports the lead of a pile driver, suitable working platforms of adequate strength are provided on levels of such leads at which it is necessary for the building workers to work and such platforms are provided with a safety railing and toe boards on each side of such platforms, except on the hammer of such pile driver of lead sides of such platform and where such platforms cannot be provided with such railing and toe-boards, a safety belt is provided to each such building worker.