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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)in any street or portion thereof specified in the notice, the elevation and construction of the frontage of all buildings or any class of buildings erected or re-erected after such notice shall, in respect of their architectural features, be such as the Development Authority may consider suitable to the locality ; or