Bombay High Court
Mr. Baburao Tukaram Patil ... vs Mr. Suresh Bhikaji Jadhav And Ors on 26 June, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
2023:BHC-AS:17170
36-IA-443-2023.doc
Arjun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.443 OF 2023
IN
SECOND APPEAL NO.69 OF 2017
Shri. Baburao Tukaram Patil ...Appellants/
(Since deceased through his LR's.) Applicants
1A. Smt. Gayabai Baburao Patil & Ors.
V/s.
Mr. Suresh Bhikaji Jadhav & Ors. ...Respondents
Mr. Sachin Dhakephalkar, for the Applicants/Appellants.
Mr. Shubham Jangam i/b G. R. Agrawal, for Respondent
No.1.
Mr. Sachin Gite, for Respondent No.2.
CORAM : MADHAV J. JAMDAR, J.
DATED : JUNE 26, 2023 P.C.:
1. Heard Mr. Sachin Dhakephalkar, learned counsel appearing for the Applicants, Mr. Jangam, learned counsel appearing for Respondent No.1 and Mr. Gite, learned counsel appearing for Respondent No.2.
2. The Second Appeal is of the year 2017.
3. Mr. Dhakephalkar, learned counsel states that 1 ::: Uploaded on - 26/06/2023 ::: Downloaded on - 27/06/2023 16:45:50 ::: 36-IA-443-2023.doc Applicant No.1(A) is 85 years old and Applicant No.2 is 84 years old, even the Respondents are also senior citizens.
4. Therefore, the Second Appeal be listed in the 'final hearing board' in the week commencing from 10th July, 2023.
To be shown in the category of 'Senior Citizens'.
5. The Interim Application is disposed of in above terms with no order as to costs.
[MADHAV J. JAMDAR, J.] 2 ::: Uploaded on - 26/06/2023 ::: Downloaded on - 27/06/2023 16:45:50 :::