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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(14) in The Recognition Of Zoo Rules, 1992

(14)Each large zoo shall have at least two full-time veterinarians and medium and small zoo shall have at least one full-time veterinarian. The mini zoo may at least have arrangement with any outside veterinarian for visiting the zoo every day to look after the animals.[(14-A) Every zoo shall have veterinarians of following description and educational qualifications, namely:-
Category Senior Veterinarian Junior Veterinarian
Large Zoo 1 1
Medium Zoo 1 0
Small Zoo 1 0
Senior Veterinarian : Should have minimum educational qualification of B.V.Sc and AH or equivalent with a minimum of 5 years experience of working in a zoo recognised by the Central Zoo Authority, and should be duly registered with the State Veterinary Council or Veterinary Council of India.Junior Veterinarian : Should have minimum educational qualification of B.V.Sc and AH with diploma in Zoo and Wildlife Animals Healthcare Management or masters degree in Wildlife Disease and management from a recognised University, and should be duly registered with the State Veterinary Council or Veterinary Council of India.] [Substituted by G.S.R. 106(E), dated 6.2.2004 (9.2.2004). ]