Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 59 in Orissa State Financial Corporation General Regulations, 1957 59. Account. - The Board shall cause accounts to be kept of the assets and liabilities, and receipts and expenditure of the Corporation.
