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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 108H in The Companies Act, 1956

108H. Construction of certain expressions used in sections 108-A to 108-G -

The expression "group", "same management", "financial institution", "dominant undertaking" and "owner" used in sections 108-A to 108-G (both inclusive), shall have the meanings respectively assigned to them in the Monopolies and Restrictive Trade Practices Act, 1969 (54 of 1969).