Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357] [Entire Act] State of Punjab - Subsection Section 357(b) in The Punjab Municipal Act, 1999 (b)acquire, in relation to any land or building as aforesaid, such land with building, if any, thereon outside the regular line or the projected regular line of such public street; and
