Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(b) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(b)have passed -
(i)the High School Certificate Examination or equivalent Examination from a recognised institution;
(ii)the diploma course in Automobile Engineering (3 years course), or the diploma course in Mechanical Engineering awarded by the State Council of Technical Education (3 years course), or such other course declared equivalent to either of the above discipline by the Central Government or the State Government.