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[Cites 0, Cited by 0] [Section 172(2)] [Section 172] [Entire Act]

State of Telangana - Subsection

Section 172(2)(l) in Telangana Land Revenue Act, 1317 F.

(l)regulating the conduct of survey and settlements and land revenue and prescribing the notice to be issued under section 84 before the introduction of settlement;