Himachal Pradesh High Court
Liaq Ram Sharma & Ors. vs State Of Hp & Ors. on 9 September, 2022
Bench: Sabina, Sushil Kukreja
Liaq Ram Sharma & Ors. Vs.State of HP & Ors.
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CWP No.2227 of 2022 9.9.2022 Present:- Mr. Mukul Sood, Advocate, for the petitioners.
Mr. Ashwani Sharma Additional Advocate General, for the respondents Learned Additional Advocate General seeks more time to file compliance affidavit.
As requested, list after four weeks.
(Sabina) Judge (Sushil Kukreja) Judge 9th September, 2022 (Guleria/Subhash) ::: Downloaded on - 09/09/2022 20:08:22 :::CIS