Rajasthan High Court - Jaipur
Commercial Taxes Officer vs M/S Hindustan Copper Ltd on 19 December, 2016
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. SALES TAX REVISION PETITION NO. 178/2016
Commercial Taxes Officer,
Anti Evasion, Jhunjhunu.
----Petitioner
Versus
M/s. Hindustan Copper Ltd., Khetrinagar
District Jhunjhunu
----Respondent
__________________________________________ For Petitioners : Mr. R.B. Mathur __________________________________________ HON'BLE MR. JUSTICE JAINENDRA KUMAR RANKA Judgment / Order 19/12/2016 The subsequent orders passed by the Assessing Officer dt. 28.10.2015 and 10.3.2016 are taken on record.
Counsel contends that in view of the orders passed by the Assessing Officer subsequently, the petition has become infructuous.
Accordingly, the petition is dismissed as having become infructuous.
(JAINENDRA KUMAR RANKA)J. Monika/87