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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(13) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(13)To enter into agreement with other bodies or persons for the purpose of promoting the purposes of this Act including the assuming of the management of any institution under them and the taking over of the assets and liabilities ;