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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(2)Whenever there is bona fide doubt about the person or persons to whom the rent is payable, the tenant shall deposit such rent and other charges with the Rent Authority.