Section 1 in The Naga Hills-Tuensang Area Act, 1957

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Section 1 in The Naga Hills-Tuensang Area Act, 1957

1. Short title and commencement.

(1)This Act may be called the Naga Hills-Tuensang Area Act, 1957.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1st December, 1957, vide Notification No. S. R. O. 3843, dated 30th November, 1957, see Gazette of India, Extraordinary, Pt. II, Section 3, p. 2877.